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Section 21 ArbitrationClear topic ×

2 articles

Supreme Court Clarifies Section 21: Arbitration Begins with Notice, But Failure to Issue Not Fatal

Court News

Supreme Court Clarifies Section 21: Arbitration Begins with Notice, But Failure to Issue Not Fatal

21 Jan 2026Read article ↗

Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier

Court News

Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier

13 Jan 2026Read article ↗