THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Section 132 CGSTClear topic ×

2 articles

Belagavi GST Intelligence Busts ₹593 Crore Fake Invoice Fraud, Mastermind Arrested in Bengaluru

Court News

Belagavi GST Intelligence Busts ₹593 Crore Fake Invoice Fraud, Mastermind Arrested in Bengaluru

2 Mar 2026Read article ↗

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

Court News

Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody

19 Feb 2026Read article ↗