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Section 130 GSTClear topic ×

2 articles

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility

Court News

Gujarat High Court: Myopic Reading of Sections 129 & 130 of CGST Act Would Create Hostility

16 Dec 2025Read article ↗

Allahabad High Court Rules: Section 130 GST Proceedings Not Applicable for Excess Stock Found in Survey

Court News

Allahabad High Court Rules: Section 130 GST Proceedings Not Applicable for Excess Stock Found in Survey

25 Nov 2025Read article ↗