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Scientific EvidenceClear topic ×

2 articles

SC Rules DNA Evidence Can Override Presumption of Legitimacy in Maintenance Cases

Court News

SC Rules DNA Evidence Can Override Presumption of Legitimacy in Maintenance Cases

1 Jun 2026Read article ↗

Madhya Pradesh High Court Allows DNA Test of Child to Prove Wife’s Adultery

Court News

Madhya Pradesh High Court Allows DNA Test of Child to Prove Wife’s Adultery

24 Jan 2026Read article ↗