Court News
Supreme Court: Registered Sale Deed Cannot Be Casually Declared Sham
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Registered Sale DeedClear topic ×
4 articles
Court News
ITAT Mumbai Rules Cash from ₹94 Lakh Property Sale Not Unexplained Income
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Court News
ITAT Mumbai Rules Property Sale Cash Not Unexplained Income: Relief for Taxpayers in Landmark Case
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Court News
Supreme Court: Property Transferred Before Filing of Suit Cannot Be Attached Under Order 38 Rule 5 CPC
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