Court News
Supreme Court Redefines PMLA Jurisdiction in Gurugram Realty Fraud Case
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Real Estate FraudClear topic ×
11 articles
Court News
Supreme Court Bars Parallel FIRs: Clubbing Ordered in Real Estate Fraud Case
Read article ↗
Court News
Supreme Court Orders Trial Court to Act on CBI Chargesheets in Builder-Bank Fraud
Read article ↗
Court News
Ex-Haryana Minister Named in ₹600-Crore Piyush Group Scam: ED Exposes Builder Fraud and Investor Losses
Read article ↗
Court News
Delhi Police EOW Books Suraksha Realty for Alleged ₹230 Crore Funds Diversion
Read article ↗
Court News
ED Seizes ₹585 Crore Land in Builder Fraud: Thousands of Homebuyers Cheated in Haryana, UP
Read article ↗
Court News
ED Seizes ₹400 Crore Jaypee Group Assets: What Laws Protect Homebuyers and How They Can Claim Their Homes
Read article ↗
Court News
Gurugram Rs 200 crore property scam: The documents buyers must verify, and where to verify them
Read article ↗
Court News
ED Seizes ₹80 Crore Assets in Ramprastha Homebuyers Fraud Case Involving Vatika and Unitech
Read article ↗
Court News
PMAY ₹222 Crore Fraud: ED to Chargesheet Ocean Seven Buildtech MD Swaraj Singh for Cheating Homebuyers
Read article ↗
Court News
ED Attaches ₹108 Crore Gurugram Property of Vatika in Builder-Investor Fraud Case
Read article ↗