THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

ROCClear topic ×

2 articles

MCA Slaps ₹1 Lakh Penalty on Company and Directors for Not Updating Registered Office Address

Court News

MCA Slaps ₹1 Lakh Penalty on Company and Directors for Not Updating Registered Office Address

8 Jan 2026Read article ↗

MCA Cracks Down on Registered Office Defaults: Rules, Penalties, and What Companies Must Do

Court News

MCA Cracks Down on Registered Office Defaults: Rules, Penalties, and What Companies Must Do

4 Jan 2026Read article ↗