THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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4 articles

JDAs in India: Balancing Opportunity with Legal and Tax Challenges

Story

JDAs in India: Balancing Opportunity with Legal and Tax Challenges

20 Apr 2026Read article ↗

Taxing JDAs: Section 45(5A) Leaves Gaps in Real Estate Deals

Court News

Taxing JDAs: Section 45(5A) Leaves Gaps in Real Estate Deals

16 Apr 2026Read article ↗

ITAT Ahmedabad Rules: No Deemed Rent for Vacant Flats if Genuine Efforts Made

Court News

ITAT Ahmedabad Rules: No Deemed Rent for Vacant Flats if Genuine Efforts Made

31 Jan 2026Read article ↗

ITAT Ruling: Landlord Wins Relief as Co-Tenants’ Bank Records Prove Rent Payment

Court News

ITAT Ruling: Landlord Wins Relief as Co-Tenants’ Bank Records Prove Rent Payment

23 Jan 2026Read article ↗