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Property MutationClear topic ×

2 articles

From Sale to Mutation: Why Updating Property Records Is Legally Critical

Court News

From Sale to Mutation: Why Updating Property Records Is Legally Critical

27 May 2026Read article ↗

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

Court News

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

31 Dec 2025Read article ↗