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2 articles

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

Court News

Bought an Under-Construction Flat? How Section 54 Helps You Save LTCG Tax

20 Jan 2026Read article ↗

NRI Property Buying in India: Legal Rules, Tax Challenges, and Sale Issues Explained

Court News

NRI Property Buying in India: Legal Rules, Tax Challenges, and Sale Issues Explained

2 Dec 2025Read article ↗