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2 articles

Supreme Court: Temple’s Name in Land Records Does Not Guarantee Property Ownership

Court News

Supreme Court: Temple’s Name in Land Records Does Not Guarantee Property Ownership

2 Feb 2026Read article ↗

Supreme Court: No Seal, No Clear Signature—Land Title Not Proved, Injunction Denied in Obalappa Case

Court News

Supreme Court: No Seal, No Clear Signature—Land Title Not Proved, Injunction Denied in Obalappa Case

20 Dec 2025Read article ↗