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2 articles

Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy

Court News

Madhya Pradesh High Court Blocks Husband’s Demand for Wife’s Virginity Test, Calls It Invasion of Privacy

31 Jan 2026Read article ↗

Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year

Court News

Delhi High Court: Marriage Registration Not a Bar to Mutual Divorce Before One Year

31 Jan 2026Read article ↗