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2 articles

Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes

Court News

Supreme Court Warns Lawyers: Duty to Cross-Verify Judgments in Era of AI Deepfakes

17 Feb 2026Read article ↗

Bombay High Court Rules: Advocates Cannot Face Criminal Liability for Mere Legal Opinions

Court News

Bombay High Court Rules: Advocates Cannot Face Criminal Liability for Mere Legal Opinions

11 Feb 2026Read article ↗