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3 articles

Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics

Court News

Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics

7 Feb 2026Read article ↗

Karnataka High Court Orders Probe into Illegal Sand Mining, Political Links Under Scrutiny

Court News

Karnataka High Court Orders Probe into Illegal Sand Mining, Political Links Under Scrutiny

3 Feb 2026Read article ↗

Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years

Court News

Kerala MLA Antony Raju Sentenced in 1990 Evidence Tampering Case: Court Finds Him Guilty After 35 Years

5 Jan 2026Read article ↗