THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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2 articles

Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms

Court News

Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms

2 Feb 2026Read article ↗

Why Misuse of Portable Ultrasound Machines for Sex Determination Can Land You in Jail

Court News

Why Misuse of Portable Ultrasound Machines for Sex Determination Can Land You in Jail

21 Dec 2025Read article ↗