Court News
Securing Property Title: The Legal Pathways in India
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Mutation LawClear topic ×
5 articles
Court News
Forgery in Registered Deeds: Courts Say Mutation Cannot Validate Fraud
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Court News
Forgery in Property Records: Courts Clarify Mutation’s Limits
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Key Wills Judgement
Samiullah v. State of Bihar & Ors.: Supreme Court Quashes Mandatory Mutation Rule for Property Registration
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Court News
Supreme Court allows mutation based on a will, clarifies it doesn’t decide ownership
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