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3 articles

ITAT Rules Offshore Supply of Equipment and Designs Not Taxable in India

Court News

ITAT Rules Offshore Supply of Equipment and Designs Not Taxable in India

19 Jan 2026Read article ↗

ITAT Mumbai: Ancillary Software Support Not FTS, ₹482.7 Cr Tax Addition Dropped

Court News

ITAT Mumbai: Ancillary Software Support Not FTS, ₹482.7 Cr Tax Addition Dropped

27 Dec 2025Read article ↗

ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability

Court News

ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability

18 Nov 2025Read article ↗