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3 articles

CCPA Slaps ₹8 Lakh Penalty on Startup for Misleading Child Growth and Vocabulary Claims

Court News

CCPA Slaps ₹8 Lakh Penalty on Startup for Misleading Child Growth and Vocabulary Claims

5 Mar 2026Read article ↗

CCPA Slaps ₹15 Lakh Penalty on Vajirao & Reddy for Misleading UPSC Ads

Court News

CCPA Slaps ₹15 Lakh Penalty on Vajirao & Reddy for Misleading UPSC Ads

25 Feb 2026Read article ↗

Court News

Kerala High Court Clears Mohanlal in Manappuram Finance Case, Says Brand Ambassadors Not Liable Without Direct Link

11 Jan 2026Read article ↗