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2 articles

Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms

Court News

Karnataka High Court Upholds Ban on Spouse Entry in Ultrasound Rooms

2 Feb 2026Read article ↗

Supreme Court Ruling 2025: WB Clinical Establishments Commission Can Award Compensation for Deficiency in Patient Care

Court News

Supreme Court Ruling 2025: WB Clinical Establishments Commission Can Award Compensation for Deficiency in Patient Care

29 Dec 2025Read article ↗