THE COURTKUTCHEHRY BLOG

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Maharashtra Public Trusts ActClear topic ×

2 articles

Tata Trusts Reviews Governance: Sir Ratan Tata Trust May Get Formal Trust Deed

Court News

Tata Trusts Reviews Governance: Sir Ratan Tata Trust May Get Formal Trust Deed

12 Feb 2026Read article ↗

Bombay High Court Dismisses Lilavati Trust’s ₹17 Crore Suit: Charity Commissioner’s Consent Mandatory

Court News

Bombay High Court Dismisses Lilavati Trust’s ₹17 Crore Suit: Charity Commissioner’s Consent Mandatory

9 Dec 2025Read article ↗