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MCA ComplianceClear topic ×

3 articles

MCA Warns: Non-Disclosure of CIN in Annual Reports Will Attract Maximum Penalty

Court News

MCA Warns: Non-Disclosure of CIN in Annual Reports Will Attract Maximum Penalty

16 Jan 2026Read article ↗

MCA Penalizes Company and Director for Wrong AGM Date in AOC-4 Filing

Court News

MCA Penalizes Company and Director for Wrong AGM Date in AOC-4 Filing

6 Jan 2026Read article ↗

₹3.5 Lakh Penalty for Audit Trail Non-Compliance: RoC Ahmedabad Reinforces Companies Act Rules

Court News

₹3.5 Lakh Penalty for Audit Trail Non-Compliance: RoC Ahmedabad Reinforces Companies Act Rules

9 Dec 2025Read article ↗