THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Long Term Capital GainsClear topic ×

3 articles

Redeveloped Inherited Property: Tax Rules You Must Know Before Selling

Court News

Redeveloped Inherited Property: Tax Rules You Must Know Before Selling

26 Feb 2026Read article ↗

ITAT Rules: Long-Term Capital Gains from Share Sale Cannot Be Treated as Unexplained Income Under Section 68

Court News

ITAT Rules: Long-Term Capital Gains from Share Sale Cannot Be Treated as Unexplained Income Under Section 68

16 Feb 2026Read article ↗

Sovereign Gold Bonds: Why Individuals Get Tax Exemption but HUFs Face 12.5% LTCG – Is Gold Still a Good Investment?

Court News

Sovereign Gold Bonds: Why Individuals Get Tax Exemption but HUFs Face 12.5% LTCG – Is Gold Still a Good Investment?

30 Jan 2026Read article ↗