Court News
Kerala Actress Assault Case: Actor Dileep Acquitted After 8-Year Trial, Prime Accused Convicted
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Legal News 2025Clear topic ×
11 articles
Court News
Rajasthan High Court Denies Relief in ₹100 Crore Fake GST ITC Case, Stresses Clean Hands Principle
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Court News
Supreme Court Rules No Review or Appeal Allowed Against Arbitrator Appointment Orders
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Court News
Supreme Court: Insolvency Cannot Block Redevelopment or Deny Citizens Dignified Housing
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Supreme Court: Income Tax Returns Filed After Death Valid for Motor Accident Compensation
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Court News
J&K High Court Declares Passport a Fundamental Right; Citizens Need Not Prove Foreign Travel Purpose
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Court News
Supreme Court Warns: 90,000 Cases Pending, Adjournments Adding to India’s Justice Crisis
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Court News
Kerala High Court: Loan Payments Cannot Excuse Maintenance Liability Under Section 125 CrPC
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Court News
Delhi High Court Protects ITC’s Iconic ‘Bukhara’ Trademark: Hotel Bukhara Inn Barred from Using Name
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Court News
Delhi High Court Puts Tough Travel Conditions on Ashok Mittal to Prevent Another Mallya or Nirav Modi Escape
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Court News
ITAT Kolkata Rules: Gifts from Brother-in-Law Are Tax-Free Under Income Tax Act
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