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2 articles

ITAT Rules in Favor of Dream11 Parent: Advance Tax Delay Based on Payment Date, Not Credit Date

Court News

ITAT Rules in Favor of Dream11 Parent: Advance Tax Delay Based on Payment Date, Not Credit Date

12 Feb 2026Read article ↗

Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow

Court News

Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow

17 Jan 2026Read article ↗