THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession

Court News

Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession

30 Mar 2026Read article ↗

Orissa High Court: Executing Court Can Evict Judgment Debtor Under Order 21 Rule 32 CPC

Court News

Orissa High Court: Executing Court Can Evict Judgment Debtor Under Order 21 Rule 32 CPC

27 Dec 2025Read article ↗