THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice Suraj GovindarajClear topic ×

2 articles

Karnataka High Court Rules Gold Loan Firms Must Hand Over Stolen Gold to Police

Court News

Karnataka High Court Rules Gold Loan Firms Must Hand Over Stolen Gold to Police

14 Feb 2026Read article ↗

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

Court News

Karnataka High Court Cancels Gift Deed, protects 84-Year-Old Father Neglected by Daughters

12 Feb 2026Read article ↗