THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice Purushaindra Kumar KauravClear topic ×

3 articles

Delhi High Court Reviews Amrit Wilson’s OCI Card Cancellation, Says India Cannot Be Maligned Abroad

Court News

Delhi High Court Reviews Amrit Wilson’s OCI Card Cancellation, Says India Cannot Be Maligned Abroad

18 Feb 2026Read article ↗

Delhi High Court Case: Netflix Withdraws Promos, Changes Title of Manoj Bajpayee Film After Controversy

Court News

Delhi High Court Case: Netflix Withdraws Promos, Changes Title of Manoj Bajpayee Film After Controversy

13 Feb 2026Read article ↗

Delhi High Court Rules: Briefing Counsels Must Verify Case Laws Before Citing; Senior Counsels Not Responsible for Checking Finality

Court News

Delhi High Court Rules: Briefing Counsels Must Verify Case Laws Before Citing; Senior Counsels Not Responsible for Checking Finality

6 Nov 2025Read article ↗