THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Justice Amit MahajanClear topic ×

3 articles

Delhi High Court: Review Cannot Be Treated as Appeal in Disguise

Court News

Delhi High Court: Review Cannot Be Treated as Appeal in Disguise

25 Feb 2026Read article ↗

Delhi High Court: Only State Can Appeal Against Acquittals in Police Report Cases, Third Parties Lack Locus

Court News

Delhi High Court: Only State Can Appeal Against Acquittals in Police Report Cases, Third Parties Lack Locus

10 Jan 2026Read article ↗

Delhi High Court: Foreign Income Cannot Be Directly Converted for Maintenance Awards

Court News

Delhi High Court: Foreign Income Cannot Be Directly Converted for Maintenance Awards

5 Jan 2026Read article ↗