Court News
India–France Tax Treaty Amended: Lower Dividend Tax to Boost Trade and Investment
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5 articles
Court News
Delhi High Court Dismisses Revenue Appeals on India–Switzerland Tax Treaty: Clarifies Limitation in Assessments
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Court News
Bombay High Court: Dividend Tax for NRIs Must Follow DTAA Rates, Not Higher Domestic Law
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Court News
Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow
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Court News
Supreme Court Caps TDS on Foreign Remittances at 10%: Income Tax Act Cannot Override Global Tax Treaties
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