Court News
Supreme Court Redefines Section 125 CrPC: Adultery and Interim Maintenance
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Interim MaintenanceClear topic ×
9 articles
Court News
Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance
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Story
Student Status No Shield Against Maintenance Duty, Rules Punjab & Haryana HC
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Court News
Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
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Court News
Allahabad High Court: Wife Cannot Claim Maintenance If Her Family’s Criminal Act Made Husband Incapable of Earning
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Court News
Allahabad High Court: Husband’s Failure to File Income Affidavit Can Lead to Adverse Inference
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Court News
Delhi High Court: Foreign Income Cannot Be Directly Converted for Maintenance Awards
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Court News
Delhi High Court: Major Unmarried Daughter Entitled to Maintenance from Father
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Court News
Bombay High Court Affirms Wife’s Right to Maintenance Under Hindu Marriage Act, Even While Living in Matrimonial Home
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