THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Insurance Act 1938Clear topic ×

2 articles

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

Court News

Bombay HC Bars Insurers from Rejecting Claims on Time-Bar Grounds

11 May 2026Read article ↗

Allahabad High Court Orders Probe into ‘Deathbed’ Insurance Policies, Issues Warrant Against HDFC Life Official

Court News

Allahabad High Court Orders Probe into ‘Deathbed’ Insurance Policies, Issues Warrant Against HDFC Life Official

3 Mar 2026Read article ↗