THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

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Input Tax Credit FraudClear topic ×

2 articles

GST Inspector Named in ₹100-Crore Scam: How Fake Firms Exploit Tax System

Court News

GST Inspector Named in ₹100-Crore Scam: How Fake Firms Exploit Tax System

14 Jan 2026Read article ↗

Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)

Court News

Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)

1 Dec 2025Read article ↗