THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

India 2025Clear topic ×

3 articles

Supreme Court Clears $570M Settlement in Sandesara Brothers’ $1.6B Bank Fraud Case

Court News

Supreme Court Clears $570M Settlement in Sandesara Brothers’ $1.6B Bank Fraud Case

26 Nov 2025Read article ↗

Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways

Court News

Supreme Court Orders Stray Dogs to Be Shifted to Shelters, Directs NHAI to Remove Cattle from Highways

8 Nov 2025Read article ↗

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

Court News

Supreme Court Questions Multiplex Food Prices: “₹100 for Water, ₹700 for Coffee”

5 Nov 2025Read article ↗