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Income Tax ScrutinyClear topic ×

3 articles

Got an Income Tax Notice? Reasons, Legal Steps, and How to Respond Under IT Act

Court News

Got an Income Tax Notice? Reasons, Legal Steps, and How to Respond Under IT Act

31 Dec 2025Read article ↗

Taxes 2026: Paying Rent to Parents for HRA is Legal, Saves Up to ₹1.2 Lakh

Court News

Taxes 2026: Paying Rent to Parents for HRA is Legal, Saves Up to ₹1.2 Lakh

28 Dec 2025Read article ↗

Income Tax Department Issues ‘Nudge’ Alerts: What Taxpayers Must Know About ITR–AIS Mismatches and High-Value Transactions

Court News

Income Tax Department Issues ‘Nudge’ Alerts: What Taxpayers Must Know About ITR–AIS Mismatches and High-Value Transactions

17 Dec 2025Read article ↗