THE COURTKUTCHEHRY BLOG

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High Court GST RulingsClear topic ×

3 articles

Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service

Court News

Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service

16 Jan 2026Read article ↗

GST Recovery from Deceased Persons: Courts Clarify Liability of Legal Heirs

Court News

GST Recovery from Deceased Persons: Courts Clarify Liability of Legal Heirs

16 Jan 2026Read article ↗

Fake GST Registrations Exposed: Rules, Punishments, and Court Clarifications on Input Tax Credit Disputes

Court News

Fake GST Registrations Exposed: Rules, Punishments, and Court Clarifications on Input Tax Credit Disputes

18 Dec 2025Read article ↗