Court News
ICICI Bank Faces ₹237.9 Crore GST Demand, ₹21.6 Crore Penalty: Supreme Tax Battle Ahead
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GST PenaltyClear topic ×
6 articles
Court News
Karnataka High Court: Missing Vehicle Number in GST E-Way Bill Is a Curable Defect
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Court News
Supreme Court Upholds 100% GST Penalty for Wilful Suppression: AP High Court Order Confirmed
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Court News
₹1,000 Crore GST Scam Exposed After Labourer Gets ₹12 Crore Tax Notice
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Court News
Reliance Industries to Appeal ₹56.44 Crore GST Penalty Over ITC Interpretation
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Court News
Delhi High Court: Directors of Fake GST Firms Liable for Penalty Under Section 122(1A)
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