THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

GST JudgmentsClear topic ×

3 articles

Madras High Court: Directors Cannot Be Directly Targeted for GST Dues During Liquidation

Court News

Madras High Court: Directors Cannot Be Directly Targeted for GST Dues During Liquidation

26 Jan 2026Read article ↗

Gauhati High Court: ITC Cannot Be Denied to Genuine Buyers for Supplier’s Lapse

Court News

Gauhati High Court: ITC Cannot Be Denied to Genuine Buyers for Supplier’s Lapse

16 Dec 2025Read article ↗

Delhi High Court Restores GST Registration Cancelled Due to CA-Assessee Dispute and GSTR Default

Court News

Delhi High Court Restores GST Registration Cancelled Due to CA-Assessee Dispute and GSTR Default

9 Dec 2025Read article ↗