THE COURTKUTCHEHRY BLOG

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3 articles

Income Tax Department Raids Greenply Industries Over Alleged Tax Evasion

Court News

Income Tax Department Raids Greenply Industries Over Alleged Tax Evasion

1 Mar 2026Read article ↗

Gauhati High Court Rules: GST Officers Must Follow BNSS Arrest Procedures Despite Revenue Nature of GST Investigations

Court News

Gauhati High Court Rules: GST Officers Must Follow BNSS Arrest Procedures Despite Revenue Nature of GST Investigations

1 Jan 2026Read article ↗

GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies

Court News

GST Department Can Freeze Bank Accounts Over Suspected Tax Evasion: Know the Triggers and Remedies

28 Nov 2025Read article ↗