Court News
Allahabad High Court: Judge Names in Affidavits Are Unnecessary
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
GST Evasion CaseClear topic ×
4 articles
Court News
Allahabad High Court Grants Bail to Chinese National in CGST Case, Says Economic Offences Don’t Automatically Justify Prolonged Custody
Read article ↗
Court News
Delhi High Court Upholds Bail in ₹831 Crore GST Evasion Case
Read article ↗
Court News
Karnataka High Court: Custodial Interrogation Not Mandatory in GST Evasion Cases
Read article ↗