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Fraud AllegationsClear topic ×

2 articles

Supreme Court: Fraud Allegations in Family Partition Cannot Be Dismissed at Threshold; Conciliation Under Section 61 Is Automatic

Court News

Supreme Court: Fraud Allegations in Family Partition Cannot Be Dismissed at Threshold; Conciliation Under Section 61 Is Automatic

13 Feb 2026Read article ↗

Delhi High Court Summons Priya Sachdev Kapur in Sunjay Kapur Estate Row: Mother Rani Kapur Alleges Fraudulent Family Trust

Court News

Delhi High Court Summons Priya Sachdev Kapur in Sunjay Kapur Estate Row: Mother Rani Kapur Alleges Fraudulent Family Trust

31 Jan 2026Read article ↗