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Foreign Tax CreditClear topic ×

3 articles

ITAT Upholds Reliefs for Reliance Retail: AJIO Marketing Expenses Allowed as Revenue

Court News

ITAT Upholds Reliefs for Reliance Retail: AJIO Marketing Expenses Allowed as Revenue

17 Mar 2026Read article ↗

ITAT Rules Indian Resident Pensioner of UK Eligible for Foreign Tax Credit

Court News

ITAT Rules Indian Resident Pensioner of UK Eligible for Foreign Tax Credit

19 Feb 2026Read article ↗

ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability

Court News

ITAT Allows Canon India Full Foreign Tax Credit for Taxes Paid in Japan Despite Nil Indian Tax Liability

18 Nov 2025Read article ↗