THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Export of ServicesClear topic ×

3 articles

Karnataka High Court Quashes GST Demand: Services to US Parent Held Outside India’s Tax Net

Court News

Karnataka High Court Quashes GST Demand: Services to US Parent Held Outside India’s Tax Net

17 Jan 2026Read article ↗

CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie

Court News

CESTAT Ruling: Testing & Technical Support Not Intermediary Services, Relief for Wacker Chemie

12 Dec 2025Read article ↗

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

Court News

Delhi High Court Rules Educational Consultancy to Foreign Universities Is Export Service, Not Intermediary

11 Dec 2025Read article ↗