THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

Domestic Violence Act 2005Clear topic ×

2 articles

Bombay High Court: Women in De Facto Marriages Entitled to Maintenance Under DV Act

Court News

Bombay High Court: Women in De Facto Marriages Entitled to Maintenance Under DV Act

3 Mar 2026Read article ↗

Delhi High Court Rejects 81-Year-Old Woman’s Plea to Re-Enter Matrimonial Home, Clarifies Limits of Domestic Violence Act

Court News

Delhi High Court Rejects 81-Year-Old Woman’s Plea to Re-Enter Matrimonial Home, Clarifies Limits of Domestic Violence Act

15 Feb 2026Read article ↗