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2 articles

Court News

Delhi Court Denies Bail in High-Profile Tinder Scam Involving Haryana Judge

13 Jun 2026Read article ↗

Delhi Court Acquits Sajjan Kumar in 1984 Anti-Sikh Riots Case, Cites Lack of Evidence

Court News

Delhi Court Acquits Sajjan Kumar in 1984 Anti-Sikh Riots Case, Cites Lack of Evidence

26 Jan 2026Read article ↗