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Legal insights, case analysis and research craft.

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Delay CondonationClear topic ×

3 articles

Delay Condonation Cannot Be Generosity: SC Restores 1975 Decree

Story

Delay Condonation Cannot Be Generosity: SC Restores 1975 Decree

14 Apr 2026Read article ↗

ITAT Protects Differently Abled Taxpayer: Consultant’s Negligence Leads to 600-Day Delay, Tribunal Remands ₹1.85 Lakh Addition

Court News

ITAT Protects Differently Abled Taxpayer: Consultant’s Negligence Leads to 600-Day Delay, Tribunal Remands ₹1.85 Lakh Addition

6 Dec 2025Read article ↗

Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs

Court News

Bombay High Court: Court Time Is Not Private Property; False Pleas Will Attract Heavy Costs

24 Nov 2025Read article ↗