Court News
PoEM (Place of effective management) and Corporate Residence: India’s Tax Net Tightens on Global Entrepreneurs
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Corporate Tax LawClear topic ×
5 articles
Court News
Karnataka High Court Rules ISD Mechanism Not Mandatory for Distribution of Common ITC
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Court News
Supreme Court Rejects Income Tax Department’s Plea Against Adani Power, Calls It ‘Stamp-Seeking’ Litigation
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Court News
Supreme Court Ends Nestlé India’s ₹101 Crore Tax Dispute, Clarifies Licensing Fee Deductions
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Court News
India Ends ₹8,500 Crore Vodafone Tax Dispute: Supreme Court Allows Withdrawal of Transfer Pricing Case
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