Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
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Court News
Supreme Court Slashes ₹2 Crore Compensation in ‘Bad Haircut’ Case Against ITC to ₹25 Lakh
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Court News
Kerala High Court Clears Mohanlal in Manappuram Finance Case, Says Brand Ambassadors Not Liable Without Direct Link
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Court News
Delhi Consumer Commission: Civil Suit Rejection Does Not Bar Consumer Complaint
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Court News
Karnataka Commission Rules Against Bank of Baroda: Borrower Wins Case Over Missing Title Deeds After Loan Settlement
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