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2 articles

Judiciary Reclaims Civil Rights from Law Enforcement Overreach

Court News

Judiciary Reclaims Civil Rights from Law Enforcement Overreach

8 Aug 2026Read article ↗

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

Court News

Orissa High Court Upholds Right to Identity: Orders Name and Gender Change in Property Records After Sex Reassignment Surgery

31 Dec 2025Read article ↗