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2 articles

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

Court News

Delhi HC: De Facto Consent in Teen Relationships Cannot Be Ignored Under POCSO

22 May 2026Read article ↗

Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases

Court News

Gauhati High Court Clarifies Suicide Abetment Cognizance in POCSO-Linked Cases

14 Jan 2026Read article ↗