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2 articles

CCPA Slaps ₹8 Lakh Penalty on Startup for Misleading Child Growth and Vocabulary Claims

Court News

CCPA Slaps ₹8 Lakh Penalty on Startup for Misleading Child Growth and Vocabulary Claims

5 Mar 2026Read article ↗

CCPA Cracks Down on E-Commerce Firms Over Illegal Sale of Anti-Drone and Signal Jammers

Court News

CCPA Cracks Down on E-Commerce Firms Over Illegal Sale of Anti-Drone and Signal Jammers

22 Feb 2026Read article ↗